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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2)(a) in Kamdhenu University Act, 2009

(a)subject to the provisions of the Act in consultation with the State Government, -
(i)make provisional Statutes necessary for constituting the authorities of the University and relating to the procedure at their meetings and the transaction of their business;
(ii)draw up rules that may be necessary for regulating the method of constitution of authorities.