Allahabad High Court
Mohd.Gayas @ Gayasuddin vs State Of U.P. on 13 October, 2015
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4147 of 2015 Applicant :- Mohd.Gayas @ Gayasuddin Opposite Party :- State Of U.P. Counsel for Applicant :- Rajbaksh Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
List in the next cause list.
Order Date :- 13.10.2015 A.