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State of Punjab - Section

Section 46 in The Punjab Town Improvement Trust Rules, 1939

46.

In order to enable a check to be kept upon the number of stamps expended by each department using stamps upon the business of the Trust, a stamp register shall be maintained in form No. 25. This register is intended primarily for postage stamps; but the same register shall be used for receipt or other stamps, separate pages being allotted for each description, and columns 5 and 6 being modified as required.The balance of stamps in hand shall be verified once a month by the officer in charge of the department, who shall make a note of the verification in the remarks column under his signature. A report of the verification should as well be submitted to the chairman of the Trust at the same time.