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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(1)(b) in West Bengal Trade Unions Rules, 1998

(b)any vehicle is required or is likely to be required for the purpose of transport of ballot boxes to and from any polling station or transport of any officer or other person for performance of any duty in connection with such election,