Kerala High Court
Purushothaman.K.M vs State Of Kerla on 19 October, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 31926 of 2010(M)
1. PURUSHOTHAMAN.K.M,KATTUKANDATHIL HOUSE,
... Petitioner
Vs
1. STATE OF KERLA, REP.BY THE SECRETARY
... Respondent
2. THE DIRECTOR GENERAL OF POLICE,POLICE
3. THE INSPECTOR GENERAL OF POLICE,
For Petitioner :SRI.ELVIN PETER P.J.
For Respondent : No Appearance
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :19/10/2010
O R D E R
S. SIRI JAGAN, J.
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W.P.(C)Nos. 31926 & 31982 of 2010
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Dated this the 19th day of October, 2010
J U D G M E N T
The petitioners in these two writ petitions entered Government service after putting in prior military service. For the purpose of granting of higher grade, they want the military service also to be taken into account. According to them, they are so entitled to, in view of Exts.P7 to P9 and Exts.P11 to P13 judgments (in both writ petitions) of this court as also Ext.P10 order of the D.G.P. passed pursuant to those judgments. In the above circumstances, the petitioners have filed Ext.P14 (in both writ petitions) representation before the 3rd respondent. The petitioners seek a direction to the 3rd respondent to consider and pass orders on Ext.P14 representation (in both writ petitions) in the light of Exts.P7 to P9 judgments and Exts.P11 to P13 judgments and Ext.P10 order passed pursuant to those judgments expeditiously.
W.P.(C)Nos. 31926 & 31982 of 2010 -2-
2. I have heard the learned Government Pleader also.
In the facts and circumstances of the case, I dispose of these writ petitions with a direction to the 3rd respondent to consider and pass orders on Ext.P14 representation (in both writ petitions) as expeditiously as possible, at any rate within a period of two months from the date of receipt of a copy of this judgment. While passing orders, the 3rd respondent shall consider the applicability of Exts.P7 to P9 judgments and Exts.P11 to P13 judgments as also Ext.P10 order to the facts of the petitioners' case.
S. SIRI JAGAN JUDGE shg/