Madhya Pradesh High Court
Smt. Savita Barsiyan vs Smt. Shakun Bai Judgement Given By: ... on 8 May, 2014
1
W.P.No.6681/2013
8.5.2014
Smt.Sushila Paliwal, learned counsel for the petitioner.
Shri Praveen Verma, learned counsel for respondent
No.1 Shri Rajesh Tiwari, learned G.A. for respondents No.2,3 &
4. State counsel seeks for and is granted the further period of four weeks to file return in the matter.
Let this matter be listed in the week commencing 7.7.2014 for consideration of I.A.No.5235/2013.
Till then, interim order passed earlier is hereby continued.
(U.C.Maheshwari) JUDGE C.