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Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 1 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-9
                               ORDER SHEET

                                AP/340/2020
                             IA NO: GA/2/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)

                 HOOGLY RIVER BRIDGES COMMISSIONERS
                                  VS
                      MBL INFRASTRUCTURE LTD.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 1st December, 2023.

                                                                           Appearance:
                                                          Mr. Kishore Datta, Sr. Adv.
                                                              Mr. Anirban Ray, Adv.
                                                     Mr. Sarvapriya Mukherjee, Adv.
                                                            Mr. Chayan Gupta, Adv.
                                                              Mr. Aviroop Mitra, Adv.
                                                                   ...for the petitioner

                                                         Ms. Sristi Burman Roy, Adv.
                                                               Ms. Pritha Basu, Adv.
                                                         Ms. Nairanjana Ghosh, Adv.
                                                     Mr. Debartha Chakraborty, Adv.
                                                                 ...for the respondent

The Court: Due to insufficient time today, list this matter on 6th December, 2023.

(MOUSHUMI BHATTACHARYA, J.) sg/R.Bhar