Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Registration (Orissa Amendment) Act, 1989 8. Amendment of Section 54. - In the principal Act, in Section 54, for the words "copied or filed", the words "filed a true copy or" shall be substituted.
