Section 2(iii) in The Industrial Disputes (Amendment) Act, 1996
(iii)for the words and figures" the Oil and Natural Gas Commission established under section 3 of the Oil and Natural Gas Commission Act, 1959 ", (43 of 1959 .) the words and figures" the Oil and Natural Gas Corporation Limited registered under the Companies Act, 1956 " (1 of 1956 .) shall be substituted;
