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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jharkhand - Subsection

Section 56(11) in Jharkhand Municipal Act, 2011

(11)Notwithstanding anything contained in the Act, the Standing Committee may decide to engage on contract basis, officers and other employees of the municipality against such posts of officers and other employees referred to in sub-section (1).