Andhra Pradesh High Court - Amravati
M/S. Zuari Cement Ltd., vs Commissioner Of Central Tax, on 9 January, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE: C.E.A.No.10 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
2. 09.01.2025 BKM, J & VN, J
I.A.No.1 of 2021
Heard.
Since the other side has no objection, the
delay is condoned.
C.E.A.No.10 of 2021
List on 06.02.2025.
In the meanwhile, the counter filed by the
respondent shall be served on the appellant's
counsel.
_________ BKM, J _________ VN, J PGT