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State of Madhya Pradesh - Section

Section 17 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

17. Functions of the Standing Committee.

- Subject to the provisions of the Act, the concerned Standing Committee shall perform the following functions, namely,-
(a)the functions falling within the purview of sub-section (1) of Section 50; or of sub-section (1) of Section 52, as the case may be.
(b)preparation of a quarterly progress report about the schemes of programmes falling within its purview and submission thereof to the Janpad Panchayat or Zila Panchayat, as the case may be, the end of July, October, January and April for the quarters ending on 30th June, 30th September, 31st December and 31st March, respectively;
(c)Maintenance of proper accounts of the expenditure incurred by it.