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Union of India - Section

Section 34 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

34. Service in Yachts.

- Service as watch-keeping engineer at sea performed in yachts of the horse-power referred to in rules 17 and 22 will be accepted at two-thirds rate, provided the service satisfies the requirements set out in those rules and the candidate's name is entered on the ship's Articles of Agreement with his rank shown as engineer.