Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in Punjab General Sales Tax Rules, 1949

(2)The particulars of all registration certificates cancelled under the Act shall be notified by the Authority cancelling the registration certificates in the Official Gazette as soon as possible thereafter.