Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223] [Entire Act] Union of India - Subsection Section 223(c) in The Merchant Shipping Act, 1958 (c)the time (if less than one year) for which the hull, machinery and equipment of the ship will be sufficient;
