Patna High Court - Orders
Arnesh Kumar @ Kr. Arnesh & Ors. vs State Of Bihar & Anr on 1 February, 2013
Author: Kishore Kumar Mandal
Bench: Kishore Kumar Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.849 of 2013
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Arnesh Kumar @ Kr. Arnesh & Ors.
.... .... Petitioner/s
Versus
State Of Bihar & Anr
.... .... Opposite Party/s
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CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
MANDAL
ORAL ORDER
2 01-02-2013Let notice of this application in the admission matter be issued to opposite party no.2 for which requisites both under registered cover with A/Ds as well as ordinary process must be filed within a week, failing which the petition shall stand rejected without further reference to the Bench.
Post this matter after appearance and/or valid service of notice on the said opposite party.
Till appearance of opposite party no.2 further proceeding in connection with complaint Case No. 1581(C) of 2012 pending in the court of SDJM, Patna shall remain stayed (Kishore Kumar Mandal, J) HR/-