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Patna High Court - Orders

Arnesh Kumar @ Kr. Arnesh & Ors. vs State Of Bihar & Anr on 1 February, 2013

Author: Kishore Kumar Mandal

Bench: Kishore Kumar Mandal

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Criminal Miscellaneous No.849 of 2013
                    ======================================================
                    Arnesh Kumar @ Kr. Arnesh & Ors.
                                                                        .... .... Petitioner/s
                                                    Versus
                    State Of Bihar & Anr
                                                                   .... .... Opposite Party/s
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                    MANDAL
                    ORAL ORDER

2      01-02-2013

Let notice of this application in the admission matter be issued to opposite party no.2 for which requisites both under registered cover with A/Ds as well as ordinary process must be filed within a week, failing which the petition shall stand rejected without further reference to the Bench.

Post this matter after appearance and/or valid service of notice on the said opposite party.

Till appearance of opposite party no.2 further proceeding in connection with complaint Case No. 1581(C) of 2012 pending in the court of SDJM, Patna shall remain stayed (Kishore Kumar Mandal, J) HR/-