Supreme Court - Daily Orders
Bengali United Forum Of Assam (Bufa) vs Union Of India on 29 October, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.14 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 1077/2018
BENGALI UNITED FORUM OF ASSAM (BUFA) Petitioner
VERSUS
UNION OF INDIA & ORS. Respondents
(FOR ADMISSION and IA No.129707/2018-PERMISSION TO FILE LENGTHY
LIST OF DATES and IA No.129706/2018-APPROPRIATE ORDERS/DIRECTIONS)
Date : 29-10-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner
Mr. Bhim Singh, Sr. Adv.
Mr. Rabin Majumder, AOR
Mr. S.K. Bandopadhyay, Adv.
Mr. Joydeep Mukherjee, Adv.
Mr. V.G.A. Achary, Adv.
Mr. Nand Ram, Adv.
Mr. D.K. Pradhan, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner and perused the relevant material.
We are not inclined to entertain the present writ petition and the same is accordingly dismissed.
Pending interlocutory applications, if any, shall stand disposed of.
Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.10.29 16:43:25 IST Reason: (Deepak Guglani) (Asha Soni)
Court Master Assistant Registrar