Delhi High Court - Orders
Vedanta Limited vs Union Of India & Ors on 7 May, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~95
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14738/2025 and CM APPL. 60479/2025, CM APPL.
60480/2025, CM APPL. 77491/2025, CM APPL. 18128/2026
VEDANTA LIMITED
.....Petitioner
Through: Mr. Jayant K Mehta, Sr. Advocate
with Ms. Anuradha Dutt, Mr. Anish
Kapur, Ms. Nikhita K Suri, Ms.
Suman Yadav, Mr. Gurudas
Khurana, Mr. Raghav Dutt, Mr.
Pallav Arora, Advocates.
versus
UNION OF INDIA & ORS.
.....Respondent
Through: Mr Ashish K Dixit, CGSC with Mr
Umar Hashmi and Ms Iqra Sheikh,
Advocates for R-1.
Mr. R Venkatramani, AGI with Mr.
Nakul Sachdeva, Mr. Shreyansh
Rathi, Mr. Sagar Arora, Ms.
Shrinkhla Tiwari, Mr. Abhinandan
Sharma, Mr. Kartikay Aggarwal &
Ms. Yamika Khanna, Advs. for R-2.
Mr. Ajoy Roy, Ms. Avlokita Rajvi,
Mr. Lakshya Khanna, Mr. Bakhshind
Singh, Advocates for R-3.
Mr. Chetan Sharma, ASG Mr.
Abhishek Gupta, Mr. Kumar
Kartikeya, Mr. Amit Gupta, Mr. R V
Prabhat, Mr. Shubham Sharma, Mr.
Yash Wardhan Sharma, Mr. Naman,
Mr Dhananjay Singh, Mr. Chanakya
Kene, Advocates for R-4/ ONGC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2026 at 22:35:52
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 07.05.2026
1. Mr. Jayant Mehta, learned senior counsel for the petitioner has commenced his rejoinder submissions.
2. List on 12.05.2026 for further submissions of Mr. Mehta.
PURUSHAINDRA KUMAR KAURAV, J MAY 7, 2026 aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2026 at 22:35:52