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Delhi High Court - Orders

Vedanta Limited vs Union Of India & Ors on 7 May, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~95
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14738/2025 and CM APPL. 60479/2025, CM APPL.
                                    60480/2025, CM APPL. 77491/2025, CM APPL. 18128/2026

                                    VEDANTA LIMITED
                                                                                                               .....Petitioner
                                                                  Through:            Mr. Jayant K Mehta, Sr. Advocate
                                                                                      with Ms. Anuradha Dutt, Mr. Anish
                                                                                      Kapur, Ms. Nikhita K Suri, Ms.
                                                                                      Suman       Yadav, Mr. Gurudas
                                                                                      Khurana, Mr. Raghav Dutt, Mr.
                                                                                      Pallav Arora, Advocates.
                                             versus
                                    UNION OF INDIA & ORS.
                                                                                                            .....Respondent
                                                                  Through:            Mr Ashish K Dixit, CGSC with Mr
                                                                                      Umar Hashmi and Ms Iqra Sheikh,
                                                                                      Advocates for R-1.
                                                                                      Mr. R Venkatramani, AGI with Mr.
                                                                                      Nakul Sachdeva, Mr. Shreyansh
                                                                                      Rathi, Mr. Sagar Arora, Ms.
                                                                                      Shrinkhla Tiwari, Mr. Abhinandan
                                                                                      Sharma, Mr. Kartikay Aggarwal &
                                                                                      Ms. Yamika Khanna, Advs. for R-2.
                                                                                      Mr. Ajoy Roy, Ms. Avlokita Rajvi,
                                                                                      Mr. Lakshya Khanna, Mr. Bakhshind
                                                                                      Singh, Advocates for R-3.
                                                                                      Mr. Chetan Sharma, ASG Mr.
                                                                                      Abhishek    Gupta,     Mr.     Kumar
                                                                                      Kartikeya, Mr. Amit Gupta, Mr. R V
                                                                                      Prabhat, Mr. Shubham Sharma, Mr.
                                                                                      Yash Wardhan Sharma, Mr. Naman,
                                                                                      Mr Dhananjay Singh, Mr. Chanakya
                                                                                      Kene, Advocates for R-4/ ONGC.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/05/2026 at 22:35:52
                           CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 07.05.2026

1. Mr. Jayant Mehta, learned senior counsel for the petitioner has commenced his rejoinder submissions.

2. List on 12.05.2026 for further submissions of Mr. Mehta.

PURUSHAINDRA KUMAR KAURAV, J MAY 7, 2026 aks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2026 at 22:35:52