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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(1)A Pradhan, in giving his vote, shall enter a polling compartment provided at the place of polling and screened from observation and shall make a mark against the name of the candidate whom he chooses. If two seats are to be filled, he can make a mark against the name of one or more candidate whom he chooses. After making the ballot paper, the Pradhan shall fold the ballot paper and put it into the ballot box through the slit provided for the purpose. The ballot box shall be kept in view of the Returning Officer and the candidates who may be present.