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State of Gujarat - Section

Section 24 in Gujarat Panchayats (Amendment) Act, 1962

24. Amendment of section of 29 Guj. VI of 1962.- In section 229 of the principal Act under the heading "(a) under the Indian Penal Code" for the entry "Criminal intimidation…. 506 the entry "Criminal intimidation…. 506 first part" shall be substituted.