Section 21(2)(c) in Puducherry Town and Country Planning Act, 1969

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State of Puducherry - Subsection

Section 21(2)(c) in Puducherry Town and Country Planning Act, 1969

(c)indicate, define and provide -

(i)for existing and proposed national highways, arterial roads, ring roads and major streets;

(ii)the existing and proposed other lines of communication including railways, canals, air-ports;