Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] State of Madhya Pradesh - Subsection Section 11C(2) in The M.P. Moneylenders Act, 1934 (2)A registration certificate may, at the request of the applicant therefor, be granted for a period of one year or two years.]
