Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(1)(zp) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007 (zp)"Tariff Order" mean the Order issued from time to time by the Commission on Annual Revenue Requirement and Tariff for Licensee and consumer.