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State of West Bengal - Section

Section 25 in The West Bengal Maintenance Of Public Order Act, 1972

25. Repeal and savings.

(1)The West Bengal Maintenance of Public Order Ordinance, 1972, is hereby repealed.
(2)Anything done or any action taken under the West Bengal Maintenance of Public Order Ordinance, 1972, shall be deemed to have been validly done or taken under this Act as if this Act had commenced on the 30th day of November, 1970.