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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Tripura - Subsection

Section 114(1)(a) in Tripura Panchayats Act, 1993

(a)levy tolls on persons, vehicles or animals or any class of them at any toll-bar established by it on any road other than a kutcha road or any bridge vested in it or under its management ;