Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(7) in The Coal Mines Regulations, 2011 (7)A printed copy of the code of signals under sub-regulation (6) including additional signals, if any, shall be posted prominently at the place in which the machinery that works rope is operated and at all regular stopping places along the roadway.
