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State of Rajasthan - Section

Section 58 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

58. Removal of Encroachments.

- Farmer's Organisation shall exercise its power to remove encroachment on irrigation works in their respective jurisdictions through Managing Committee in the same manner as is exercised by the Tehsildar under the provision of the Rajasthan Land Revenue Act, 1956 and rules made thereunder.Form-1[See rule 5(2)]Claim Application For Inclusion of Name In The Electoral RollTo,The Electoral Registration Officer,Water Users' Association...................Sir,I request that my name be included in the electoral roll of territorial constituency No................................... of .............................. (Name of Water Users' Association)
1. Name (in full) …...........................................................................
2. Father's/Mother's/Husband'sName …...........................................................................
3. particulars of myplace of residence are …...........................................................................
(a) House No. …...........................................................................
(b) Street/Mohalla …...........................................................................
(c)Town/Village …...........................................................................
(d) Post office …...........................................................................
(e) Police Station Sub division …...........................................................................
4. Particulars ofland holding …...........................................................................
(a) Name of the Irrigation system …...........................................................................
(b) Name of the village …...........................................................................
(c) Survey No. …...........................................................................
(d) area …...........................................................................
I hereby declarethat to the best of my knowledge andbelief.........................
(i) that i am a citizen of India;
(ii) That my age on the first day of January is year and months.
(iii) That I am water User of this Water Users Association at theparticulars given above.
Place:  
Date: Signature or ThumpImpression of Claimant
Copy submitted to Tehsildar..................... for information &necessary actionplace. [Ref. Rule 5(6)]
    Signature or Thump
    Impression of Claimant
FORM-II[See rule 5(2)]Objection Against Inclusion Of NameTo;The Electoral Registration Officer,Water Users' Association ..........................Sir,I object against inclusion of the name of Shri ................................. at Serial No ......................... of territorial constituency No .............................. Water Users Association ........................ of electoral roll for the following reason (s)....................................................................................................I hereby declare that the facts mentioned above are true to the best of my knowledge and belief.My name has been included in the electoral roll for this Water Users' Association as followsName (in full)..........................................Father's/Mother's/Husband's Name .....................................Serial No ..................... of territorial constituency No ............................DateSignature or ThumpImpression of objector(Full postal address)Copy submitted to Tehsildar for information & necessary action place. [Ref. Rule 5(6)]Date:Signature of the electorName (in full)................FORM-III[See rule 5(4)]Application for objection to entries in the electoral rollTo,The Election Officer,Water Users Association........................Sir,I ............................................................S/o ..............................................a voter of the ............................................Water Users Association do object to the following entries in the electoral roll.
S.No. Present entry which entry has been objected Corrected to be inserted.
1.    
2.    
3.    
Place :Date:   Signature or ThumpImpression of objector
Copy submitted to Tehsildar for information &necessary action place. [Ref. Rule 5(6)
FORM-IV[See rule 14]Option for Territorial ConstituencyI .............................................S/o Shri ............................Resident at......................................House No. ......................................... of .........................village ........................aged about ................................years hold lands as follows.
S .No. Khasra Area Minor system Territorial Constituency Remark
1 2 3 4 5 6
           
I declare that I intend to vote in Territorial Constituency No ......................................for Water Users Association............................................................Place:Date:SignatureFORM-V[See rule 18(1)]Name of Farmer's OrganisationNomination Paper
1. Name of Officer Member, ManagingCommittee/President/Chairperson of ….................................................
    ….................................................
2. Name or number of the territorial constituency ….................................................
3. Full name of the candidate ….................................................
4. Father's or husband's name ….................................................
5. Serial Number of the candidate in the Electoraroll ….................................................
6. Age of Candidate ….................................................
7. Sex of candidate ….................................................
8. Occupation and Address of candidate ….................................................
9. Full name of the proposer ….................................................
10. Serial number of the proposer ….................................................
    Signature of the proposer
Candidate's Declaration
I declare that I am eligible and willing tostand for election and my age as shown above is correct.
Signature of candidate
The above declaration is solemnly affirmed beforeme......................................... (name of the officerin block letter) by….................................................who ispersonally known to me who has been identified to my satisfactionby............................................of.............................
Signature of the election officer or otherauthorised person
Nomination form should be presented in person…........................................This nominationpaper was presented to me at…................................(hrs.)on............................... (date) by shri/smt…................................candidate or proposer.
Decision of election officer accepting orrejecting the nomination paper.
Signature of the election officer or otherauthorised person
FORM-VI[See rule 19(4)]List of Validly Nominated CandidatesName of Farmers Organisation................................................Name of territorial constituency........................................................Election to Member, Managing committee/President/Chairperson of Water Users' Association/Distributing committee/Project committee............................................
S.No. Alloted Name of the Candidate S No. of voter list
1 2 3
1.    
2.    
3.    
4.    
5.    
etc.    
Place :   Election Officer
FORM-VII[See rule 20(3)]List of contesting CandidatesName of Farmers Organisation....................................................Full particulars of vacancy for which election is to be held ..................................................Election to Member, Managing committee/President/Chairperson of Water Users' Association/Distributing committee/Project committee....................................................
S.No. Alloted Name of the Candidate S No. of voter list
1 2 3
1.    
2.    
3.    
4.    
5.    
etc.    
Place :   Election Officer
FORM-VIII[See rule 21(2)]Final List of contesting CandidatesName of Farmers Organisation................................................Full particulars of vacancy for which election is to be held.................................................Election to the officer of Member, Managing committee/President/Chairperson of Water Users' Association/Distributing Committee/Project Committee...........................................
S.No. Alloted Name of the Candidate S No. of voter list Symbol alloted/assigned
1 2 3  
1.      
2.      
3.      
4.      
5.      
etc.      
Place :Date:     Election Officer
Form-IX[See rule 23]Ballot PaperCounter foilBallot paper for President/Member of Managing committee/Chairperson of...............................................
S.No. of the voter Signature
No......................... Thumb impression
Ballot paper for President/Chairperson/member ..............................................................Ballot Paper
S.No...........................    
Name of the Candidate in Hindi Alphabeticalorder in the box space Symbol allotted Put E/mark against one name only in the boxspace provided l
1. Name    
2. Name    
3. Name    
4. Name    
5. Name    
6. Name    
FORM-XI[See rule 47(v)]Salient Features
Water Distribution system (Canal works)
1. Name of canal  
2. Name of minor  
3. Discharge at Head.,.  
4. Total territorial constituency  
5. Total No. Chaks:  
1. Outlet size CCA Nos. Location Type Khasras Nos. Total
6. (a) GCA (b)CCA (c) ICA (d) No. of benefical Gen. Obc. Sc. St. Total
7 Detail of structure of minor  
S.No. Type Particular Location Details Remarks
8. Details of head regulator  
Type  
Size of Gate  
No. of Gate  
Full supply level  
Full supply discharge  
9. Particular Parent channel Minor
1. Discharge    
2. Bed width    
3. Side slope    
4. Full supply depth    
5. Free board    
10. BAR-CHART Flow Diagram  
11. Drainage Channel  
(a) Name of Discharge channel
(b) Side of minor (Left/Right)
(c) Total Length
(d) Approximate section
(e) Discharge
(f) Out fall into
12. Land Property details including borrow area/drainage channel & minor with in canal boundaries  
S.No. Reach/Side Total width of strip from centre of Minor Part of Khasra No. Area Remarks
1 2 3 4 5 6
 
Status Of Works  
(A) In case of small/minor/medium Tanks (Headworks)  
1. Name of Tank….................................Tehsil…..................................Distt…..................................  
2. Name ofWUA…..................................…..................................  
3. Capacities Gross Dead Live.
  (MM3)  
4. Reservior Elevation (metre/fee)  
  Sill level Full tank level Maximum water level Top bundh level
  1 2 3 4
  1.      
  2.      
  3.      
5. Details of sluices  
S.No. Particular Location Silllevel No. of gates size of gates Discharge CCA
1 2 3 4 5 6 7 8
 
6. Length of Bundh (m)/ch. (a) Length of Earthen bundh
(b) Length of surplusing arrangement
(i) Wier/spil way ….....................type
(ii) Bye-wash …..................................
(iii) Gated structure …..................................No. of gates size of gates
  (iv) Other (Khasra no.)
7. Max Height of bundh (i) Earthen
(ii) Masonary
(iii) Spillway
8. Surplus Discharge Capacity 1. Design...............
2. Ma ............... observed year...............
3. Flood lift (m)...............
9. Irrigation Potential (ha) 1. G.C.A ............... No. of village benefited......
2.C.C.A...............
3.ICA...............
4. Max. Irrigation Recorded ...............year.......
5. Nos of Families benefited General OBC.SC.ST. Total
6. No. of wells/lift donries...............
10. Other Relevent data. (a) In submergence
(b) In command ...............................
FORM - XII[See rule 47 (i) (vi)]
Name of project..................... Name of Framer Organisation ...............................
Yearly Stocki/Material at Site register  
(For consumable/perishable goods, stationery, item etc.)  
S.No. Particular of item Specification Previous balance Purchase durintg, quarter Ref. of M.B. Qty. Consumed quarter Ref. of Consumption M.B. etc.Qty. Balance available Remarks with verification
1 2 3 4 5 6 7 8
               
FORM - XIII[See rule 47 (2) (iii)]
Name of project..................... Name of W.U.A...............................
Register of Area under lift command
S .No. Khasra Nos. Total area Name of holder Area under lift Location Pump D-Diesal E-Electic O-other means Remarks
1 2 3 4 5 6 7 8
               
FORM - XIV[See rule 47 (2) (iv)]
Name of project..................... Name of W.U.A...............................
Register of Wells & Tubewells
S.No. Name of Village Well No. Tube well No. Khasra No. Location
Outside command with in command
1 2 3 4 5 6 7
Name of the owner Area usually irrigation Water level elevation (Depth of water from top) Remarks
Khasra No. Area Year May Sept.
8 9 10 11 12 13 14
FORM - XV[See rule 47 (2) (v)]
Name of Project   Name of W U A................................................
Discharge-Gauge Register   GaugeReport.....................................................
Date....................................hr................................................   Date....................................hr................................................
(A) ForTanks….........................................   1. Name of canal….........................................
(i) Full tank elevation….........................................   2. Reach(Location….........................................
(ii) Gross capacity at….........................................   3. Design FSDat….........................................
(iii) present day elecvationhead….........................................    
(iv) Correspondingcapacity….........................................   4. Design discharge
(v) Dead storage….........................................   5. Present measured
Name of Canal….........................................    
FSD   6.
1. Reach (Location) ….........................................    
Corresponding discharge (fromtable)….........................................    
2. Design FSD at head    
3. Design Discharge….........................................    
4. Present measured FSD….........................................    
5. CorrespondingDischarge….........................................    
(from table)    
(B) For canal….........................................    
Parent channel details   1 Name of minor….........................................
Name ….........................................   2. Type of channel….........................................
(a) Design date ….........................................   3. Bed width….........................................
(i) Bed width ….........................................   4. FSD (Design….........................................
(ii) Discharge   5. Design discharge at FSD
(iii) FSD ….........................................   6. Present FSD….........................................
(h) Present operation   7. Corresponding discharge
(i) Present dauge ….........................................   (from table curve........................... )
(ii) Corresponding flow    
(c) Details of head,regulator    
(i) No. of gauge opened….........................................    
(ii) Size of opening ….........................................    
(iii) Discharge ….........................................    
(d) Details of D/s cross regulator    
(i) No. of gates opened….........................................    
(ii) Discharge passing downstream….........................................    
Sign. of WUA Representative   Sign. of Department Representative
FORM-XVI[See rule 47 (2) (vi)]Register of Culturable command
Name of project..................... Name of W.U.A...............................
S. No. Name of land holder/ father name with village No. of Territorial constituency Chak No. Revenue Khasra Survey No. Type of land (Rev. classification
1 2 3 4 5 6
Area detail Out side cornet and Total area (ha) Remarks
in command
Under flow irrigation Under lift irrigation Total CCA
7 8 9 10 11 12
FORM-XVII[See rule 47 (2) (vii)]Register of Area Irrigated and Demand Assessment (IDA Register)
Name of project..................... Name of village.................. Name of WUA ..............
Name of District/minor..................... year................................. Crop season..............Chak No.
S. No. Name of land holder Survey No. Total area (ha) Name of Crop Actual area irrigated (ha) from canal
by flow by Eft seja/peta total
1 2 3 4 5 6 7 8 9
                 
No. of irrigation Water rates per ha Water charge assesed Rs. Other charges panelties Rs. Amount Total dues Rs. Remark with signature
10 11 12 13 14 15
           
FORM-XVIII[See rule 47 (2) (viii)]Register of Irrigation Dues Realisation (IDR Register)
Name of project..................... Name of village.................. Name of WUA ..............for the year...........................
S.No. Name of land holder Reference no. of IDA register year of dues with crop season Total amount due Amount received Reference no. of receipt book Balance due Remarks with signature
1 2 3 4 5 6 7 8 9
FORM-XIX[See rule 47 (2) (ix)]Yearly summary of Dues outstanding Register ending year...................
Name of project..................... Name of village.................. Name of WUA ..............
Name of District/minor.....................    
S.No. Name of land holder Reference no. of IDA/IDR register year Crop season outstanding Remarks with signature
Irrigation dues in Rs. Interest panel charges Total dues in Rs'
1 2 3 4 5 6 7 8 9
Form-XX[See rule 47 (2) (x)]Property Register
S. No. Type and name of structure Particulars Location Description Remarks
1 2 3 4 5 6
Form-XXI[See rule 47 (2) (xi)]Work register for year.............................
Name of Project…................................... Name of WUA…..........................................
S. No. Name work with location Technical Sanction amount & reference ofsanction Ref. of Gen. body approval M.B. ref. Amount bill Paid vide cheque and amount other detail chargeable head etc. Remarks
1 2 3 4 5 6 7 8 9