Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 52 in Tripura Weights and Measures (Enforcement) Act, 1967 52. Savings. - Nothing in this Act shall apply to weights and measures or weighing or measuring instruments used by or in any unit or establishment of the Armed Forces of the Union.
