Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 27 in The Orissa Khadi and Village Industries Board Regulations, 1960

27. Transfer of members of regular establishment to schematic establishment.

- The Secretary may, in the interest of the work of the Board, transfer an employee of the regular establishment to a schematic establishment for any period ; provided that all his prospects and privileges of service in the regular establishment shall be protected for so long as he would have continued, but for his transfer to schematic establishment to hold a post in the regular establishment.