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[Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(7)(b) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(b)the coverage of the outhouse and that of the main building together shall not exceed the permissible coverage for the concerned plot;