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[Cites 0, Cited by 0] [Section 364] [Entire Act]

Greater Bengaluru City Corporation -

Section 364(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)Any person who contravenes the provisions of sub-section (1) shall bepunished with fine which may extend to five hundred rupees and shall also be liable to