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State of Kerala - Section

Section 35 in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968

35. Ancient monuments, etc., no longer requiring protection.

- If the Government are of opinion that it is no longer necessary to protect any ancient and historical monument or archaeological site and remains under the provisions of this Act, they may, by notification, declare that the ancient and historical monument or archaeological site and remains, as the case may be, has ceased to be a protected monument or a protected area for the purposes of this Act.