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Union of India - Section

Section 2 in The Amending Act, 1897

2. [ Enactments repealed and amended.] Rep. partly by the Repealing and Amending Act, 1903 (1 of 1903 ), s. 4 and Sch. III and partly by the Repealing Act, 1938 (1 of 1938 ), s. 2 and Sch.