Andhra Pradesh High Court - Amravati
Singamala Pitchi Reddy vs Haritha on 13 March, 2020
-'l- FORil-I
pensol AFTER ADMlssloN
NorlcE FoR APPEARAHii rH
tsEE RULE 18)
piraoEsn AT AMARAVATI
tN rHE HIGH .ouot oJtNiI-ni
(0riginat Jurisdiction) I
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6oi'o? m"antn' rw6 rHousauD AND TW
ENTY
/
FRlDAy, rHE THIRTEEN',
:PRESENT:
THE HONOURABLESiIJUSTICE
A'V' 5E5HA 5AI
CONTEMPT CASE No' 326 of
2019
Between : -
o
y. Singamala Pitchi ReddY (died), o
' Rep. by his son LR S. V. Konda ReddY,
Aged about 53 years, Occ: Cultivation, a
Resident of Anjaneya Nagar, Badvel Mandal,
YSR Kadapa District.
I Atmakuru Narapa Raju (died),
Rep. by his son LR A.Sesham Raju S/o. Narapa Raju, n:,/
Aged about 55 years, Occ: Cultivation,
Resident of Rajampet Town and Mandal, YSR Kadapa District.
/ Kudumala Nagireddy (died)
Rep, by his wife LR Kudumala Parvathamma,
Aged about 59 years, Occ: Cultivation,
Resident of Bapanapalle Village, Vontimitta Mandal,
YSR Kadapa District.
/ Kasala Pedda Subbaiah, S/o. Subbaiah,
Aged about 64 years, Occ: CLrltivation,
Resident of Puttayapalle Village, Badvel Mandal,
YSR Kadapa District.
1' Meruva Venkataiah (died),
Rep, by his son LR M.Vengataiah S/o. Vengataiah, -1
Aged about 64 years, Occ: Cultivation,
Resident of Maimaluru Village, ,Atmakur Mandal,
YSR Kadapa District.
/b Dulla Kondaiah (died),
Rep. by his wife LR Dulla Kistamma
{.
W/o. Late Kondaiah, aged about 74 years,
Occ: Cultivation, Resident of Badvel Town and Mandal,
YSR Kadapa Districl.
/ Pallam Peda Penchalaiah (died)
Rep. by his daughter LR Guduru Achamma, ,1
W/o. Narsimhulu, Aged about 52 years,
Occ: Cultivation, Resident of Kothasettivaripalli Village,
Gopavaram Mandal, YSR Kadapa District.
/a Guduru Gettaiah (died)
Rep. by his wife LR Guduru Atchamma W/o. Gettaiah, rir
Aged about 60 years, Occ: Cultivation,
Resident of Kothasettivaripalle Village,
Gopavaram Manda, YSR Kadapa District.
/ Singavaram Chennaiah (died),
Rep. by his son LR S.Chennaiah S/o. Chennaiah,
Aged about 72 years, Occ: Cultivation,
!i
Resident of Badvel town and Mandal, ySR Kadapa District
L
a
{0. Guduru Narasimhulu, S/o. Narasaiah,
Aged about 74 years, Occ: Cultivation,
Resident of Ramapuram Village,
Gopavaram Mandal, YSR Kadapa District.
,(, Guduru Kondamma W/o. Tirupalu,
Aged about 69 years, Occ: Cultivation,
Resident of Kothasettivaripalle Village, \>
Gopavaram Mandal, YSR Kadapa District.
: (,
Obulam Kondaiah (died)
Rep. by his son Obulam Mallesh S/o. Kondaiah, a
:
Aged about 44 years, Occ: Cuttivation,
Resident of Thuvvapalle Village, Mydukur Mandal,
YSR Kadapa District.
/ Bogireddy Obul Reddy (died)
Rep. by his son LR B. Bala Obul Reddy S/o. Obut Reddy,
Aged about 64 years, Occ; Cultivation,
Resident of Thuvvupalle Village, Mydukur Mandal,
YSR Kadapa District.
/ Degala Gurraiah (died)
Rep. by his grandson Degala Gurraiah S/o. Kondaiah,
Aged about 60 years, Occ: Cultivation, \b
Resident of Kothasettivaripalle Village,
Gopavaram Mandal, YSR Kadapa District.
Guna Rami Reddy (died)
/ Rep. by his wife LR Guna Venkata Subbamma,
Aged about 74 years, Occ: Cultivation,
Resident of Kothasettivaripalle Village,
Gopavaram Mandal, YSR Kadapa District.
YSR Kadapa Penchalaiah (died)
/ Rep. by his Grandson LR YSR Kadapa Sreenivasulu, \Y
:
S/o. Narasaiah, Aged about 60 years, Occ: Cultivation,
Resident of Salabada Village, Vontimitta Mandal,
YSR Kadapa District.
{,. Kanchupati Chinna Obaiah (died),
Rep. by his daughter LR Kamiti Obulamma 1\
Wo. Penchaiah, aged about 60 Years,
' Resident of Chennavaram Village, Gopavaram Mandal,
YSR Kadapa District.
Katti Narasaiah (died),
/ Rep. by his son LR Katti Narasimhulu S/o. Late Narasaiah, .l.a
Aged about 64 years, Occ: Cultivation,
Resident of Chennavaram Village, Gopavaram Mandal,
YSR Kadapa District.
Kanchupati Obaiah (died),
/ Rep. by his grandson K. Kondaiah @ Mukkaih,
S/o. Kondaiah @ Charaiah, aged about 74 years, ?
Occ: Cultivation, Resident of Chennavaram Village, Gopavaram
Mandal, YSR Kadapa District.
'
t
9
/ Gattupalle Singalreddigari Konda Reddy (died),
Rep. by his son LR G.S. Konda Reddy S/o. Konda Reddy, *
Aged about 74 years, Occ: Cultivation,
Resident of Badvel Town and Mandal,
Y.S.R. Kadapa District,
/ Gudapati Vengataiah (died),
Rep. by his daughter-in-law LR G. Dhanalakshmamma,
W/o. Late Ramanaiah, aged about 42 years,
Resident of Chennavaram Village, Gopavaram
Mandal, YSR Kadapa District.
/ Settinaboina Penchalaiah (died)
Rep. by his son LR Settiboina Narasimhulu, I \,
S/o.Penchalaiah, aged about 64 years,
Occ: Cultivation, Resident of Vontimitta Town and Mandal,
YSR Kadapa District.
/ S. Singamala Tati Reddy (died)
Rep. by his brother's son LR S.T. Ramachabndra Reddy,
S/o. Konda Reddy, aged about 82 years,
Occ: Cultivation, Resident of Boinapalle Village,
ib
Tallapaka Mandal, YSR Kadapa District.
Magilicherla Gangaiah (died)
/ Rep. by his brother's son LR Magilicherla Mallesu
S/o. Kondaiah, aged about 30 years, Occ: Cultivation, nX
v
Resident of Boinapalle Village, Tallapaka Mandal,
YSR Kadapa District.
Kanagal Chinna Venkataiah (died)
/ Rep. by his son LR K.Vengataiah,
Aged about 64 years, Occ: Cultivtion, Yu
Resident of Mangupalle Village, Ananasagaram Mandal,
I
YSR Kadapa District.
Merurra Mallem Kondaiah (died),
Rep. by his son LR M. Changaiah S/o. Kondaiah, A
Aged about 60 years, Occ: Cultivation, v
Resident of Rasaipeta Village, Gopavaram Mandal,
YSR Kadapa District.
/, Meruva Nagaiah (died),
Rep. by his son LR Meruva Nagamuni S/o. Nagaiah,
Aged about 59 years, Occ: Cultivation, 1o
Resident of Rasaipeta Village, Gopavaram Mandal,
YSR Kadapa District.
/, Ravuri Ramaiah S/o. Poli Naidu (died),
Rep. by his son LR R. Peddi Naidu S/o. Ramaiah,
Aged about 74 years, Occ: Cultivation,
Resident of IsikapallerGiddaluru Village,
Saidapuram Ma ndal,-SpSR Nellore Diitrict.
l)
Ravuri Penchalaiah (died), I
/ Rep. by his son LR R.Venkataiah S/o. penchalaiah,
Aged about 74 years, Occ: Cultivation, 1
Resident of Isikapalle Giddaluru Village,
Saidapuram Mandal, SPSR Nellore District.
?{ Singamala Kasthuri Reddy (died)
Rep. by his son LR S.Konda Reddy,
Aged about 62 years, Occ: Cultivation, *
Resident of Badvel Town and Mandal,
YSR Kadapa District.
/ Medidaraju Bala Subba Raju (died),
Rep. by his son LR M.Venliata Raju,
S/o. Bala Subba Raju, aged about 49 years, ^r(
Resident of Thallapaka Village, Rajampet Mandal,
YSR Kadapa District.
/ Settiboina Kondaiah S/o. Kondaiah,
Aged about 73 years, Occ: Cultivation,
Resident of Somasila Village, Ananthasagaram Mandal,
\y
SPSR Nellore District.
/ Varla Narasamma (died)
Rep. by her son LR Varla Subbaiah, S/o. Gangaiah,
Aged about 74 years, Occ: Cultivation,
Resident of Chennavaram Village,
Gaopavaram Mandal, YSR Kadapa District.
{^ Varlga Gangaiah (died)
Rep. by his son LR Varla Kondaiah S/o. Gangaiah,
Aged about 64 years, Occ: Cultivation, o
u.-
Resident of Chennavaram Village,
Gaopavaram Mandal, YSR Kadapa District.
/ Mamidi Papaiah S/o. Yellaiah,
Aged about 72 years, Occ: Cultivation, .-^\
Resident of Badvel Town and Mandal,
YSR Kadapa District.
/, Mamidi Peddaiah (died)
Rep. by his son Mamidi Subba Reddy S/o. Peddaiah,
Aged about 36 years, Occ: Cultivation, ,C/
Resident of Rasayapeta Village,
Gopavaram Mandal, YSR Kadapa District.
I Shaik Khadervali S/o. Orampadu Khadervali,
Aged about 62 years, Occ: Business,
Resident of Chinnachowk, YSR Kadapa Town,
{t
l.)"7
I
YSR Kadapa District.
Vurimindi Anki Reddy (died),
Rep. by his son Vorimindi Ramana Reddy,
Aged about 42 years, Occ: Cultivation,
..).t\
Resident of Rasaipeta Village, gopavaram Mandal,
YSR Kadapa District.
-5
3g.Reddioosu Narasaiah, S/o. Nagaiah
+o.n"JJii"e, Nagaiah (Aleat' nep. by his Son Reddipogu Narsaiah,
41 .Dudekuta Siddappa, 5/o. Siddaiah
aZ.inogarafunii-fdUfi". Saheb (died), Rep. by his Son LR Thogarakuna Sai Baba.
...Contempt Petitioners
AND
.Smt Haritha, Special Cottector (LA), Galeru Nagari Sujala Sravanthi,
'I
Sankarapuram, YSR Kadapa District.
2.Sri Changat Rao, Special Deputy Cottector (L.A), Somasita Project, Unit-1,
Rajampet, YSR Kadapa District.
...Contemnors/ Respondents
the Petitioners have presented under Sections 10 to 12 of the
WHEREAS
Contempt of Courts Act, 1971, the above case through their counsel Sri D
KODANDARAMI REDDY, praying the High Court to punish the respondents herein
for their wittfuI disobedience and violation of the order passed by this Hon'bte
Court in W.P.No. 39234 of 2014, dt.30.07.20"18.
WHEREAS the said case coming on for hearing, and whereas the High Court,
upon perusing the affidavit fited therein and earlier order of High Court dt. 21-
06-7019 made herein and upon hearing the arguments of Sri D. Kodanda Rami
Reddy, Advocate for petitioners and of the Govt. Pteader for lrrigation on behatf
of respondent No. 1 and of the Govt. Pteader for Land Acquisition on behalf of
respondent No.2, made the fottowing
ORDER:-
"lssue form-l notice to respondents.
Learned Government Pteader seeks further time. Post after six (6) weeks. ln the event of complying the order of the Court, the respondents need not appear before this Court."
To 'I .smt Haritha, Special Cottector (LA), Gateru Nagari Sujata Sravanthi, Sankarapuram, YSR Kadapa District.
2.Sri Changal Rao, Special Deputy Coltector (L.A), Somasita Project, Unit-1, Rajampet, YSR Kadapa District.
WHEREAS your attendance is necessary to answer the charge under Sect.ions '10 to of Contempt of Courts Act viz; for their wittfut disobedience and '12 violation of the order passed by this Hon'ble Court in W.p.No. 39234 of 2014, dt. 30.07.2018.
Therefore, you, viz ;
'l .Smt Haritha, Speciat .Cotlectgr (LA), Gateru Nagari Sujata Sravanthi, Sankarapuram, YSR Kadapa District.
2.Sri Changat.Rao,.Special Deputy Cottector (L.A), Somasita project, Unit-1, Rajampet, YSR Kadapa District.
are.hereby required to appear in person before the High court of Andhra pradesh at Amaravati on 08-05-2020 at 10.30 A.M and show cause as to why you shatt not be punished or other appropriate order be not passed agarnit'you for contempt of the High Court of Andhra pradesh, at Amaravati.
Contd..6...
6You shatl attend the High Court of Andhra Pradesh, Amaravati in person on 08-05-2020 at 10.30 A.M and shatl continue to attend the High Court on atl days thereafter to which date the case against you stands adjourned, and until final orders are passed on the charge against you.
Herein fail not.
However, it is made ctear that in the event of complying the order of the court, the respondents need not appear before this Court.
To ffi DEPUTY REGISTRAR
1.The District Judge, Kadapa, YSR Kadapa District, A.P.(By R.P.A.D. in duplicate with a copy of petition and affidavit to serve on respondents and to return to this Court before 08-05-2020). 2,Smt Haritha, Special Colector (LA), Gateru Nagari Sujata Sravanthi, Sankarapuram, YSR Kadapa District.
3.Sri Changat Rao, Special Deputy Cotlector (L.A), Somasita Project, Unit-1, Rajampet, YSR Kadapa District.
(Addressee Nos. 2 and 3 by R.P.A.D along with a copy of petition and affidavit)
4. One CC to Sri D.Kodanda Rami Reddy, Advocate (OPUT)
5.Two CCs to the G.P. for lrrigation, High Court of A.P., at Amaravati (OUT)
6.Two CCs to the G.P. for Land Acquisition, High Court of A.P,, at Amaravati(OUT)
7.One Spare Copy.
TKK HIGH COURT AVSS.J DATE: 13-03-2020 NOTICE TO THE RESPONDENTS FOR APPEARANCE ORDER CC. No. 326 of 2O19.