Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs M/S. Tej Karan Dandia Suraj Bai Dandia ... on 8 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.12 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33113/2018
(Arising out of impugned final judgment and order dated 20-02-2018
in DBITA No. 58/2018 passed by the High Court of Judicature for
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Petitioner(s)
VERSUS
M/S. TEJ KARAN DANDIA SURAJ BAI DANDIA
MEMORIAL TRUST Respondent(s)
(IA No.139551/2018-CONDONATION OF DELAY IN FILING and IA
No.139552/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 08-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Ms. Praveena Gautam, Adv.
Mr. Ritesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
List along with S.L.P. (C) No. 18081 of 2018.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.10.08 18:14:26 IST Reason: