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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(l) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(l)the manner of filing of appeals under this Act, the fees to be paid thereon and the procedure to be followed in such appeals;