Rajasthan High Court - Jaipur
Laxminarayan vs Bharti Axa General Insurance Co Ltd ... on 21 February, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 3726/2017
Laxminarayan S/o Suvaram, aged about 35 years, R/o Dhani
kheenwa Wali, Fronth Of Math Temple, Ward No. 18, At Present
Ward No. 19 Ringus, Tehsil Shrimadhopur, District Sikar.
----Appellant
Versus
1. Bharti Axa General Insurance Company Ltd Through
Manager, Branch Office First Floor, Front Of Royal World
City Centre, Sansar Chandra Road, Jaipur
2. Senior Secondary Children Academy School Ringus,
Through Secretary Dr. Ajay Saxena S/o Late
Rameshchandra Saxena, R/o Ward No.08, Ringus, Tehsil
Shrimadhopur, District Sikar.
3. Shrawan Kumar Jat S/o Boduram Jat, R/o Govindpura,
Basdi, P.s. Shahpura, District Jaipur.
----Respondents
For Petitioner(s) : Mr. Akshat Chaudhary HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 21/02/2022 Learned counsel for the appellant seeks permission of this Court to withdraw the instant appeal. Permission granted.
Accordingly, instant appeal is dismissed as withdrawn.
(BIRENDRA KUMAR),J ashu /7 (Downloaded on 23/02/2022 at 09:21:19 PM) Powered by TCPDF (www.tcpdf.org)