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[Cites 0, Cited by 0] [Section 59A(8)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(8)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)The Members shall be entitled to the travelling allowance, daily allowance and transportation of personal effects and other similar matters, at the scale and rates as admissible to Class I Officer of the State Government.