Supreme Court - Daily Orders
Arvind Parcha vs Suman Bala on 12 March, 2018
ITEM NO.20 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 32558/2017
ARVIND PARCHA Petitioner(s)
VERSUS
SUMAN BALA & ORS. Respondent(s)
(IA No.110099/2017-CONDONATION OF DELAY IN FILING and IA
No.110108/2017-EXEMPTION FROM FILING O.T. and IA
No.110102/2017-CONDONATION OF DELAY IN REFILING and IA
No.110104/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 12-03-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr Shubham Gupta,Adv.
Ms Prerna Gupta, Adv.
Mr Praween Gupta, Adv.
Mr. Karunakar Mahalik, AOR
For Respondent(s)
Mr Satish Kumar,Adv.
Mr. Sanjay Kumar Visen, AOR
Ms Shagun Parashar, Adv.
Mr. Mohit Paul, AOR
UPON hearing the counsel the Court made the following
O R D E R
Await service/track report in respect of respondent no.1.
Respondent no.2 has already filed counter affidavit.
Respondent no.3 is granted four weeks time as last opportunity for filing counter affidavit.
Signature Not VerifiedList again on 19.4.2018.
Digitally signed by HEMA JOSHI Date: 2018.03.15 09:38:34 IST Reason:KAPIL MEHTA Registrar 12.03.2018 hj