Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 746 in Rules of the High Court of Judicature for Rajasthan, 1952 746. Definitions. - In this chapter unless the context otherwise requires-(i)"The Act." means the Indian Succession Act, 1925 (Act of 1925);(ii)"Will" includes a codicil.
