Section 4(2)(i) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

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State of Gujarat - Subsection

Section 4(2)(i) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

(i)where the amount of pension which he receives under such law or otherwise, is equal to or in excess of that to which he is entitled under Section 3 such person shall not be entitled to any pension under that section: and

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State of Gujarat - Subsection

Section 4(2)(i) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984