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Rajasthan High Court - Jaipur

Kaushalya Bai D/O Shyamlal W/O Late ... vs State Of Rajasthan on 18 December, 2020

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15312/2020

                                    Kaushalya Bai D/o Shyamlal W/o Late Sarjan Singh
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)         :    Mr. Rohit Khandelwal through video
                                                                  conferencing
                                   For Respondent(s)         :    Mr. Pankaj Agarwal, Public Prosecutor



HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 18/12/2020 Learned counsel for the petitioner requests for an adjournment.

List on 11.01.2021.

(CHANDRA KUMAR SONGARA),J Satyendra/112 (Downloaded on 20/12/2020 at 09:53:06 PM) Powered by TCPDF (www.tcpdf.org)