Rajasthan High Court - Jaipur
Kaushalya Bai D/O Shyamlal W/O Late ... vs State Of Rajasthan on 18 December, 2020
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 15312/2020
Kaushalya Bai D/o Shyamlal W/o Late Sarjan Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Rohit Khandelwal through video
conferencing
For Respondent(s) : Mr. Pankaj Agarwal, Public Prosecutor
HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 18/12/2020 Learned counsel for the petitioner requests for an adjournment.
List on 11.01.2021.
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