Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(1) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (1)Nothing in this Act shall apply to any notified animal or bird brought or kept for educational or research purposes in any prohibited area.
