M/S M Y And Company Room 1705 17Th Floor vs M/S Sai Lakshmi Inustries Pvt Ltd on 5 January, 2009

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Karnataka High Court

M/S M Y And Company Room 1705 17Th Floor vs M/S Sai Lakshmi Inustries Pvt Ltd on 5 January, 2009

Bench: Mohan Shantanagoudar

 **lm."év66"R:ﬂ'I$K mm mmmvamwmm mum m.:.w*s._e_:m WE" ammmmem MEGM ﬂﬂﬁﬁfﬁ" £3? K&&MA¥&%& Wiﬁi-i EOURT OF l'€ﬁ%Nﬁu'§"ﬁKﬁa REGH CQURT OF §€ﬂa%Nﬁ.T&K& "£354 

 

1

IR 1113 men COURT op' KARNATAKA AT    %
DATED THIS THE Sm DAY OF' JAWAR?   

BEFORE  

THE EOHBLE MR.JU8'1"ICE HQ}  54' gm" 'T Axxozn" 

COMPANY PE'r1TIdﬂf%Ho.s%oF 2m8'i% V  
A/W     _' 
c0yLPANYAPPLIc.AT1c:N'-:zo,47 or 2003
com=AN¥APpL1c;ATIoH 313.450? 2003
commw Arrucgncm r;o;~7s'z% «mt 2003

comm Pm*r1*:§;:::H% 

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co:-may IPLAEA,  my STREET
czmms WAN,' :{{3ivI":..Qt_}N

 AND A§.«'LI1%»I59N"0VI€'£IC§$ No.36 1"' rnoon
 '$5 1g.._t:3;cs'3~,z 16"  MCHS cam-1~r2
 BTJ;-i .Im'.oU.'n 4' 2," STAGE

 " 
REERESENTKEJ. BY ITS A{I'£'I-IDRISED sxammay

 mm' .209-2'33. G£'TATmRNE2 HDLDER
 HE. D'.  Shankragapa
"'~« j'<«__1'h'Q.9 I' Bimcx 1"' swazm A 

 PE'I'l'IOﬂ'&

 5"-~ . (_Ma$* SIl.I:ADII'YA smumnzc, Anvo::::.:rE.,;

I-{IS SAI LAKSI-IHI INDUSTRIES PVI'. LTD
A C£'.}KPANY INCORPORATED URTBER THE CGKPMHES
ACT, 1956



 

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poem. or ATTURNEY HGLDER.

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5" B (mass, 15" MAIN, MICHS comm?



 

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nansazenn, znnxn

REPRESENTED B? ITS AHTHORISED sIaAIc3E "7¥;]7a'

AND POWER OF RTTORNEY HOLDER

rm. D. SHIV  PA  5 
150.9 I BLGCK 19'! STREET  ._  -S 
camnunx. '; ;%»* =_-@% A}:

[BY SRI:ADITYA SCINEIHI,   «
ANIM-

1. Mrs SA: LAKSHMI INDUSTRIES EVE; ETD

A cauaamw IREORPGRRTED UHDER IRE conpanxzs
Aer, 1955,*»_i 2 {-9 ».';=,%j
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magma» A H' V
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' < *' "".n::nounnums f*f{SY=n{s}'LaKsaA LAW ASSGCIATES 5 LEGAL CONSIILTANI, ADVOCIA'I'E.; } TEIIS COKPPQIX APPLICATICW IS FILED UNDER.

'"*u3s3cTIom 192 s :93 9? was xunxan EENAL cons RJW RULE 6 & 9 OF THE COMPANIES (C€)E'R'I') MILES, 1959 PRAYING TO H0213 TE-E RESPONDENT AI?!) ITS DIRECTOR HR. HARISEE 2{IIE.?URI GUILTY OF HAVING COMMITTED AN DEFENCE OF PERJURY E: CCENSEQXIEITTLY 5 sﬁmmzm TI-E Qa'.'.?FIE'R}IY T3 EINE mm 'EEE EEIRECTUR T0 I2«z3eRI§r;:2~zm2é='§ 32:32. 31 $2121; cg? *3 '$23.33 RETER suzmgm EE»IF,;;'{§IR,'£ E Gamér SUCH aﬁmg. a ;?.¥"'L.TRi';3§£&2R RELEEZFS Tm? AR}; m3.i=::*z*..

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0RnER f' ﬁmmmmwmamm¥§mw@®¥§@m, Bangi far appmgmfigéts by the:

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