Supreme Court - Daily Orders
Ramveer Singh Gurjar And Ors Etc Etc vs President, Jan Bhagidari Samiti on 3 December, 2018
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.13 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 12946-12950/2017
RAMVEER SINGH GURJAR AND ORS ETC ETC & ORS. Petitioner(s)
VERSUS
PRESIDENT, JAN BHAGIDARI SAMITI & ORS. Respondent(s)
(I.A. No. 154574/2018- Withdrawal of SLP Nos. 12946/17 and
12947/2017 on behalf of petitioner No.1)
Date : 03-12-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBER]
For Petitioner(s) Mr. Adarsh Tripathi, Adv.
Mr. Gaurav, AOR
For Respondent(s) Mr. Rajesh Srivastava, Adv.
Mr. Bharat Singh, Adv.
Mr. Umesh Prasad, Adv.
Mr. Amit Pawan, AOR
Mr. Arjun Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks permission to withdraw the SLP(C) Nos. 12946/2017 and 12947/2017 on behalf of petitioner No.1 since petitioner No.1 has been appointed against a sanctioned post during the pendency of the special leave petitions.
Permission is granted.
SLP(C) Nos. 12946/2017 and 12947/2017 stand dismissed Signature Not Verified as withdrawn qua Petitioner No.1.
Digitally signed by RAJNI MUKHI Date: 2018.12.05I.A. No. 154574/2018 stands disposed of. 16:40:41 IST Reason:
(RAJNI MUKHI) (HARI SWAROOP PARASHER) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR