Supreme Court - Daily Orders
Assistant Commissioner, Anti Evasion vs M/S Kota Eye Hospital And Research ... on 18 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
Diary No(s). 15386/2023
ITEM NO.18 + 72 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15386/2023
(Arising out of impugned final judgment and order dated 25-08-2022
in DBSTR No. 293/2019 passed by the High Court of Judicature for
Rajasthan at Jaipur)
ASSISTANT COMMISSIONER, ANTI EVASION Petitioner(s)
VERSUS
M/S KOTA EYE HOSPITAL AND RESEARCH FOUNDATION Respondent(s)
(IA No.169684/2023-CONDONATION OF DELAY IN FILING and IA
No.169686/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.169687/2023-EXEMPTION FROM FILING O.T. and IA
No.169685/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
WITH
Diary No(s). 15383/2023 (Item No.18.1)
(IA No.169763/2023-CONDONATION OF DELAY IN FILING and IA
No.169766/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.169767/2023-EXEMPTION FROM FILING O.T. and IA
No.169764/2023-CONDONATION OF DELAY IN REFILING/ CURING THE
DEFECTS)
Diary No(s). 15396/2023 (Item No.72)
(FOR ADMISSION and I.R. and IA No.161195/2023-CONDONATION OF DELAY
IN FILING and IA No.161197/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.161198/2023-EXEMPTION FROM FILING O.T.
and IA No.161196/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 18-09-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Vidhan Vyas, Adv.
Mr. Syed Haider Shah, Adv.
Signature Not Verified Mr. Abdul Rahim, Adv.
Digitally signed by
Deepak Singh
Mr. Shahbaaz Jameel, Adv.
Date: 2023.09.18
19:00:54 IST
Reason:
Mr. Kausar Raza Faridi, AOR
For Respondent(s)
1
Diary No(s). 15386/2023
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with S.L.P. (C) No.19595 of 2023 and other connected matters.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2