Supreme Court - Daily Orders
C.I.T vs M/S Yokogawa India Ltd. on 24 August, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
1
ITEM No.101 COURT No(s).6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).8498/2013
C.I.T & ANR Appellant(s)
VERSUS
M/S YOKOGAWA INDIA LTD. Respondent(s)
(With Office Report)
WITH
C.A. No(s).1098/2016
C.A. No(s).1099/2016
C.A. No(s).8489-8490/2013
C.A. No(s).8492/2013
C.A. No(s).8494/2013
(With Office Report)
C.A. No(s).8496/2013
(With Office Report)
C.A. No(s).8497/2013
(With Office Report)
C.A. No(s).8499/2013
(With Office Report)
C.A. No(s).8500/2013
(With Office Report)
C.A. No(s).8501/2013
(With Office Report)
C.A. No(s).8502/2013
(With Office Report)
Signature Not Verified
C.A. No(s).8503/2013
Digitally signed by
NEETU KHAJURIA
Date: 2016.09.09
(With Office Report)
14:19:43 IST
Reason:
C.A. No(s).8504/2013
(With Office Report)
2
C.A. No(s).8505/2013
(With Office Report)
C.A. No(s).8506/2013
(With Office Report)
C.A. No(s).8507/2013
(With Office Report)
C.A. No(s).8508/2013
(With Office Report)
C.A. No(s).8509/2013
(With Office Report)
C.A. No(s).8510/2013
(With Office Report)
C.A. No(s).8511/2013
(With Office Report)
C.A. No(s).8512/2013
(With Office Report)
C.A. No(s).8513/2013
(With Office Report)
C.A. No(s).8514/2013
(With Office Report)
C.A. No(s).8515/2013
(With Office Report)
C.A. No(s).8516/2013
(With Office Report)
C.A. No(s).8517/2013
(With Office Report)
C.A. No(s).8518/2013
(With Office Report)
C.A. No(s).8519/2013
(With Office Report)
C.A. No(s).8520/2013
(With Office Report)
C.A. No(s).8521-8522/2013
(With Office Report)
C.A. No(s).8523/2013
3
(With Office Report)
C.A. No(s).8524/2013
(With Office Report)
C.A. No(s).8525/2013
(With Office Report)
C.A. No(s).8526/2013
(With Office Report)
C.A. No(s).8527/2013
(With Office Report)
C.A. No(s).8528/2013
(With Office Report)
C.A. No(s).8529-8530/2013
(With Office Report)
C.A. No(s).8532/2013
(With Office Report)
C.A. No(s).8533/2013
(With Office Report)
C.A. No(s).8536/2013
(With Office Report)
C.A. No(s).8540-8541/2013
(With Office Report)
C.A. No(s).8542/2013
(With Office Report)
C.A. No(s).8546/2013
(With Interim Relief and Office Report)
C.A. No(s).8547/2013
(With Interim Relief and Office Report)
C.A. No(s).8548/2013
(With Interim Relief and Office Report)
C.A. No(s).8549/2013
(With Interim Relief and Office Report)
C.A. No(s).8551/2013
(With Office Report)
C.A. No(s).8553/2013
(With Office Report)
4
C.A. No(s).8554/2013
(With Office Report)
C.A. No(s).8555-8556/2013
(With Office Report)
C.A. No(s).8557/2013
(With Office Report)
C.A. No(s).8558/2013
(With Office Report)
C.A. No(s).8559/2013
(With Office Report)
C.A. No(s).8562/2013
(With Office Report)
C.A. No(s).8633/2013
(With Interim Relief and Office Report)
C.A. No(s).8922/2013
(With Office Report)
C.A. No(s).8925/2013
(With Office Report)
C.A. No(s).8926/2013
(With Office Report)
C.A. No(s).8927/2013
(With Office Report)
C.A. No(s).8928/2013
(With Office Report)
C.A. No(s).4543/2014
(With Office Report)
C.A. No(s).7853/2012
(With Office Report)
C.A. No(s).7854/2012
(With Office Report)
C.A. No(s).8788/2012
(With Office Report)
C.A. No(s).8789/2012
(With Office Report)
5
C.A. No(s).8790/2012
(With Office Report)
C.A. No(s).8791/2012
(With Office Report)
C.A. No(s).8912/2012
(With Office Report)
SLP(C) No(s).35917/2012
(With Office Report)
C.A. No(s).147/2013
(With Office Report)
C.A. No(s).8491/2013
(With Office Report)
C.A. No(s).8493/2013
(With Office Report)
C.A. No(s).8495/2013
(With Office Report)
C.A. No(s).8531/2013
(With Office Report)
C.A. No(s).8534/2013
(With Office Report)
C.A. No(s).8535/2013
(With Office Report)
C.A. No(s).8537/2013
(With Office Report)
C.A. No(s).8538/2013
(With Office Report)
C.A. No(s).8539/2013
(With Office Report)
C.A. No(s).8543/2013
(With Office Report)
C.A. No(s).8544/2013
(With Office Report)
C.A. No(s).8545/2013
(With Office Report)
C.A. No(s).8550/2013
6
(With Office Report)
C.A. No(s).8552/2013
(With Office Report)
C.A. No(s).8560/2013
(With Office Report)
C.A. No(s).8561/2013
(With Office Report)
C.A. No(s).8563/2013
(With Interim Relief and Office Report)
C.A. No(s).8564/2013
(With Office Report)
C.A. No(s).8923/2013
(With Office Report)
C.A. No(s).8924/2013
(With Office Report)
C.A. No(s).8929/2013
(With Office Report)
C.A. No(s).8930/2013
(With Office Report)
C.A. No(s).8931/2013
(With Office Report)
C.A. No(s).9202/2013
(With Office Report)
SLP(C) No(s).31511/2013
(With Office Report)
SLP(C) No(s).32318/2013
(With Office Report)
SLP(C) No(s).36441/2013
(With Office Report)
SLP(C) No(s).36442/2013
(With Office Report)
SLP(C) No(s).36443/2013
(With Office Report)
SLP(C) No(s).977/2014
(With Interim Relief and Office Report)
7
SLP(C) No(s).2328/2014
(With Office Report)
C.A. No(s).4293/2014
(With Office Report)
SLP(C) No(s).5345/2014
(With Office Report)
SLP(C) No(s).10261/2014
(With Office Report)
C.A. No(s).10830/2014
(With Office Report)
SLP(C) No(s).13023/2014
(With Office Report)
SLP(C) No(s).17645/2014
(With Office Report)
SLP(C) No(s).22955/2014
(With Office Report)
SLP(C) No(s).25556/2014
(With Office Report)
SLP(C) No(s).28607/2014
(With Office Report)
SLP(C) No(s).29978/2014
(With Office Report)
SLP(C) No(s).34486/2014
(With Office Report)
SLP(C) No(s).34487/2014
(With Office Report)
C.A. No(s).77/2015
(With Office Report)
SLP(C) No(s).766/2015
(With Office Report)
SLP(C) No(s).1179/2015
(With Office Report)
C.A. No(s).288/2015
(With Office Report)
8
SLP(C) No(s).312/2015
(With Office Report)
C.A. No(s).646-647/2015
(With Office Report)
SLP(C) No(s).1923/2015
(With Office Report)
SLP(C) No(s).2373/2015
(With Office Report)
C.A. No(s).1951/2015
(With Office Report)
SLP(C) No(s).8391/2015
(With Office Report)
SLP(C) No(s).8818-8819/2015
(With Office Report)
SLP(C) No(s).9144/2015
(With Office Report)
SLP(C) No(s).10814/2015
(With Office Report)
SLP(C) No(s).13364/2015
(With Office Report)
SLP(C) No(s).12558/2015
(With Office Report)
SLP(C) No(s).13074/2015
(With Office Report)
SLP(C) No(s).13363/2015
(With Office Report)
SLP(C) No(s).13840/2015
(With appln.(s) for amendment of cause title and (With Office
Report)
SLP(C) No(s).17382/2015
(With Office Report)
SLP(C) No(s).17384/2015
(With Office Report)
SLP(C) No(s).17385/2015
(With Office Report)
9
SLP(C) No(s).17387/2015
(With Office Report)
SLP(C) No(s).17379/2015
(With Office Report)
SLP(C) No(s).19150/2015
(With Office Report)
SLP(C) No(s).18157/2015
(With Interim Relief and Office Report)
SLP(C) No(s).20515/2015
(With Interim Relief and Office Report)
SLP(C) No(s).21974/2015
(With Office Report)
SLP(C) No(s).24213/2015
(With Office Report)
C.A. No(s).6594/2015
(With Office Report)
SLP(C) No(s).26484/2015
(With Office Report)
SLP(C) No(s).26753/2015
(With Office Report)
SLP(C) No(s).28568/2015
(With Office Report)
C.A. No(s).8232/2015
(With Office Report)
C.A. No(s).8229/2015
(With Office Report)
SLP(C) No(s).3617/2013
(With Office Report)
SLP(C) No(s).1652/2013
(With Office Report)
C.A. No(s).9253/2015
(With Office Report)
C.A. No(s).9250/2015
(With Office Report)
SLP(C) No(s).31028/2012
10
(With Office Report)
C.A. No(s).1097/2016
(With Office Report)
C.A. No(s).2406-2407/2016
(With Office Report)
SLP(C) No(s).13024/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No(s).11831/2016
(With Office Report)
C.A. No(s).4427/2016
(With Office Report)
SLP(C) No(s).13861/2016
(With Office Report)
Date : 24/08/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Arijit Prasad, Adv.
Ms. Rekha Pandey, Adv.
Mr. S.W.A. Qadri, ADvv.
Ms. N. Annapoorani, Adv.
Mrs. Anil Katiyar,Adv.
Mr. Farrokh Irani, Adv.
Mr. K. V. Mohan,Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. R.K. Raghavan, Adv.
Mr. Satyen Sethi, Adv.
Mr. A.T. Panda, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. Senthil Jagadeesan,Adv.
For Respondent(s) Mr. Percy J. Pardiwalla, Sr. Adv.
Mr. T. Suryanarayan, Adv.
Mr. Yugandhara Pawan Jha, Adv.
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma,Adv.
Mr. S. Ganesh, Sr. Adv.
Mr. T. Suryanarayan, Adv.
Mr. Yugandhara Pawan Jha, Adv.
11
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma,Adv.
Mr. T. Suryanarayan, Adv.
Mr. Yugandhara Pawan Jha, Adv.
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma,Adv.
Mr. Percy J. Pardiwalla, Sr. Adv.
Mr. Mukesh Butani, Adv.
Mr. Vishal Kalra, Adv.
Mr. S.S. Tomar, Adv.
Mr. Gaurav Gupta, Adv.
Mr. Anil Kumar Gautam,Adv.
Mr. Aditya B. Harech, Adv.
Mr. Sandeep Devashish Das,Adv.
Mr. Avinash Kr. Lakhanpal,Adv.
Mr. Yoginder Handoo,Adv.
Mr. Sobhagya Aggarwal, Adv.
Mr. Darpan Sachdeva, Adv.
Mr. F.V. Irani, Adv.
Mr. Rustom B. Hathikhanawala,Adv.
Mr. Percy J. Pardiwalla, Sr. Adv.
Mr. Rustom B. Hathikhanawala,Adv.
Mr. Rajesh Mahale,Adv.
Mr. Krutin R. Joshi, Adv.
Mr. K.T. Anantharaman, Adv.
Mr. Vasudevan Raghavan,Adv.
Mr. Santosh Paul, Adv.
Mr. Joseph Aristotle S.,Adv.
Ms. Priya Aristotle, Adv.
Ms. Swati Sinth, Adv.
Ms. Sheena S., Adv.
Mr. Rajesh Kumar Singh, Adv.
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Jeevan B. Panda, Adv.
Mr. Aseem Chatrvedi, Adv.
For M/s. Khaitan & Co.
Mr. Ranjit B. Rat, Adv.
Ms. Bina Gupta,Adv.
12
Ms. Surbhi Kapoor, Adv.
Mr. Srinivas Rao, Adv.
Mrs. Sudha Gupta,Adv.
Ms. Pritha Srikumar Iyer, Adv.
Ms. Nayantara Narayan, Adv.
Mr. Nikhil Nayyar,Adv.
Mr. Satyen Sethi, Adv.
Mr. A.T. Panda, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. M.S. Syali, Sr. Adv.
Mr. Mayank nagi, Adv.
Ms. Hurnal Syali, Adv.
Mr. Tarun Singh, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Ms. Meera Mathur, Adv.
Mr. Tarun Gulati, Adv.
Mr. Kishore Kunal,Adv.
Mr. Manish Rastogi, Adv.
Mr. Pranav Bansal, Adv.
Mr. Rahul Jain, Adv.
Ms. Rachana Yadav, Adv.
Mr. Anupam Mishra, Adv.
Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Mr. Sandeep S. Karhail, Adv.
Mr. Sumit Goel, Adv.
Ms. Sreeparna Basak, Adv.
M/s. Parekh & Co.
Mr. K. V. Mohan,Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. R.K. Raghavan, Adv.
Mr. Ram Lal Roy, Adv.
Mr. Sanjay Kumar, Adv.
Mr. R. N. Keshwani,Adv.
Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha,Adv.
Mr. Udit Naresh, Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Anuj Sarma, Adv.
Ms. Niharika, Adv.
13
Mr. Aman Shukla, Adv.
For M/s. K. J. John & Co.
Mr. Arvind P. Datar, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Jasmeet Singh, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Ms. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
Mr. Jeetender Gupta, Adv.
Mr. Pankaj Kumar Singh, Adv.
Ms. Rinku Mishra, Adv.
Ms. Varsha Rana, Adv.
Mr. Satpal Singh,Adv.
Ms. Vandana Anand, Adv.
Mr. Dheeraj Nair, Adv.
Mr. Mohit Chaudhary,Adv.
Ms. Puja Sharma, Adv.
Ms. Damini Chawla, Adv.
Mr. Kunal Sachdeva, Adv.
Mr. Imran Ali, Adv.
Mr. Balwinder Sri, Adv.
Mr. Jay Savla,Adv.
Ms. Renka Sahu, Adv.
Mr. Abhinav Sharma, Adv.
Mr. Nageswar Rao, Adv.
Mr. Sandeep Kaarhail, Adv.
Mr. Pukhrambam Ramesh Kumar,Adv.
Mr. Sumit Kumar, Adv.
Mr. Percy J. Pardiwalla, Sr. Adv.
Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur,Adv.
Mr. M.S. Syali, Sr. Adv.
Mr. Mayank Nagi, Adv.
Ms. Husnal Syali, Adv.
Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur,Adv.
Mr. Anand Sukumar, Adv.
14
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur,Adv.
Mr. K.K. Chythanya, Adv.
Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur,Adv.
Mr. Sachit Jolly, Adv.
Mr. Gautam Swarup, Adv.
Ms. B. Vijayalakshmi Menon,Adv.
Mr. Siddhartha Singh, Adv.
Mr. V. Balachandran,Adv.
M/s KSN & Co.
Ms. Prerna Mehta,Adv.
Mr. Arijit Prasad, Adv.
Ms. Rekha Pandey, Adv.
Mr. S.W.A. Qadri, ADvv.
Ms. N. Annapoorani, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
C.A. No(s).8498/2013, 8496/2013, 8497/2013, 8502/2013, 8508/2013, 8511/2013, 8512/2013, 8514/2013, 8516/2013, 8517/2013, 8520/2013, 8925/2013, 8926/2013, 8928/2013, 8788/2012, 8790/2012, 8534/2013, 8563/2013, 8564/2013, 8923/2013, 8924/2013, 8930/2013, 8931/2013, 8232/2015, 9253/2015, SLP(C) No(s).31511/2013, 36441/2013, 36442/2013, 977/2014, 2328/2014, 10261/2014, 8391/2015, 13840/2015, 18157/2015, 26484/2015,1652/2013, 13861/2016 Arguments heard.
Hearing concluded.
Judgment reserved.
Written arguments may be filed by both sides within fifteen days.
15C.A. No(s).1098/2016, 1099/2016, 8489-8490/2013, 8492/2013, 8494/2013, 8499/2013, 8500/2013, 8501/2013, 8503/2013, 8504/2013, 8505/2013, 8506/2013, 8507/2013, 8509/2013, 8510/2013, 8513/2013, 8515/2013, 8518/2013, 8519/2013, 8521-8522/2013, 8523/2013, 8524/2013, 8525/2013, 8526/2013, 8527/2013, 8528/2013, 8529-8530/2013, 8532/2013, 8533/2013, 8536/2013, 8540-8541/2013, 8542/2013, 8546/2013, 8547/2013, 8548/2013, 8549/2013, 8551/2013, 8553/2013, 8554/2013, 8555-8556/2013, 8557/2013, 8558/2013, 8559/2013, 8562/2013, 8633/2013, 8922/2013, 8927/2013, 4543/2014, 7853/2012, 7854/2012, 8789/2012, 8791/2012, 8912/2012, 147/2013, 8491/2013, 8493/2013, 8495/2013, 8531/2013, 8535/2013, 8537/2013, 8538/2013, 8539/2013, 8543/2013, 8544/2013, 8545/2013, 8550/2013, 8552/2013, 8560/2013, 8561/2013, 8929/2013, 9202/2013, 4293/2014, 10830/2014, 77/2015, 288/2015, 646-647/2015, 1951/2015, 6594/2015, 8229/2015, 9250/2015, 1097/2016, 2406-2407/2016, 4427/2016, SLP(C) No(s).35917/2012, 32318/2013, 36443/2013, 5345/2014, 13023/2014, 17645/2014, 22955/2014, 25556/2014, 28607/2014, 29978/2014, 34486/2014, 34487/2014, 766/2015, 1179/2015, 312/2015, 1923/2015, 2373/2015, 8818-8819/2015, 9144/2015, 10814/2015, 13364/2015, 12558/2015, 13074/2015, 13363/2015, 17382/2015, 17384/2015, 17385/2015, 17387/2015, 17379/2015, 19150/2015, 20515/2015, 21974/2015, 24213/2015, 26753/2015, 28568/2015, 3617/2013, 31028/2012, 13024/2014 and 11831/2016 List these matters in the month of February, 2017.
(Neetu Khajuria) (Asha Soni)
Court Master Court Master