Himachal Pradesh High Court
Usha Sharma vs . Municipal Corporation, Shimla on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Usha Sharma vs. Municipal Corporation, Shimla CMP No.8340 of 2023 in CMPMO No.144 of 2023 19.07.2023 Present: Mr. Bharat Thakur, Advocate, for the applicant/petitioner.
Mr. Naresh K. Gupta, Advocate, for respondents No.1 & 2.
Mr. Rajan Kahol, Mr. B.C. Verma and Mr. Vishal r Panwar, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the respondent/State.
CMP No.8340 of 2023 The present application is disposed of, as having rendered infructuous.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 19/07/2023 21:23:30 :::CIS