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Bombay High Court

M/S. Baliraja Agrotech Company Pvt. ... vs M/S. Pratik Krushi Seva Kendra, Ausa ... on 6 March, 2020

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                       934 CRIMINAL APPEAL NO.77 OF 2020

             M/S. BALIRAJA AGROTECH COMPANY PVT. LTD.
             THROUGH ITS AUTHORIZED PERSON ABASAHEB
                                 VERSUS
         M/S. PRATIK KRUSHI SEVA KENDRA, AUSA THROUGH ITS
                              PROPRIETOR
                                    ...
              Advocate for Appellant : Mr. Palsikar Vikrant S.
                                    ...

                                    CORAM : SMT.VIBHA KANKANWADI, J.

DATE : 06-03-2020.

PER COURT :

1. Appellant to supply fresh and correct address of the respondent on or before 20-03-2020.
2. If correct and fresh address is supplied, issue notice at the said address, to be made returnable on 17-04-2020.

(SMT. VIBHA KANKANWADI) JUDGE vjg/-.

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