Bombay High Court
M/S. Baliraja Agrotech Company Pvt. ... vs M/S. Pratik Krushi Seva Kendra, Ausa ... on 6 March, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
934 CRIMINAL APPEAL NO.77 OF 2020
M/S. BALIRAJA AGROTECH COMPANY PVT. LTD.
THROUGH ITS AUTHORIZED PERSON ABASAHEB
VERSUS
M/S. PRATIK KRUSHI SEVA KENDRA, AUSA THROUGH ITS
PROPRIETOR
...
Advocate for Appellant : Mr. Palsikar Vikrant S.
...
CORAM : SMT.VIBHA KANKANWADI, J.
DATE : 06-03-2020.
PER COURT :
1. Appellant to supply fresh and correct address of the respondent on or before 20-03-2020.
2. If correct and fresh address is supplied, issue notice at the said address, to be made returnable on 17-04-2020.
(SMT. VIBHA KANKANWADI) JUDGE vjg/-.
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