Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Goa - Subsection Section 26(5) in Goa Tax on Entry of Goods Rules, 2000 (5)The Certificate referred to in sub-rule (1) shall be issued in respect of each defaulter or person responsible for payment of arrears.
